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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(h) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(h)"Presiding Officer" means an officer appointed to preside over a Maintenance Tribunal referred to under section 7 or an Appellate Tribunal under section 15 ;