Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(a) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963 (a)arrange the remaining voting papers in parcels according to the first preference recorded for each candidate;
