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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tripura - Subsection

Section 41(a) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(a)denies or varies to his disadvantages his pay and allowances, retirement benefits or other conditions of services as regulationed by rules or by agreements ; or