Supreme Court - Daily Orders
State Of Rajasthan And Ors. vs Lakkho Singh on 12 July, 2017
Bench: J. Chelameswar, Abhay Manohar Sapre
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO(s).1344 OF 2017
IN
SPECIAL LEAVE PETITION(C)NO(s).4000 OF 2016
STATE OF RAJASTHAN AND ORS. Petitioner(s)
VERSUS
LAKKHO SINGH Respondent(s)
O R D E R
There is an inordinate delay of 411 days in filing this petition which is not satisfactorily explained. Even otherwise we have gone through the review petition and the connected papers. We find no merit in the review petition.
The review petition is dismissed both on the ground of delay as well as on merits.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI DATED; JULY 12, 2017 Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.07.12 17:01:21 IST Reason: Signer card of Mr. Deepak Mansukhani is being used by Mr. Om Parkash Sharma CHAMBER MATTER SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1344/2017 in Special Leave Petition(Civil )No.4000/2016 STATE OF RAJASTHAN AND ORS. Petitioner(s) VERSUS LAKKHO SINGH Respondent(s) FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 49500/2017) Date : 12-07-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed on the ground of delay as well as on merits, in terms of the signed order.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS COURT MASTER
(Signed order is placed on the file)