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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(4)(v) in Tripura Sales Tax Act, 1976

(v)seal the premises including the office shop, godown, box, locker, safe, almirah or other receptacle if the owner or the person in occupation or incharge of such office, shop, godown, box, locker, safe, almirah or other receptacle leaves the place or is not available or fails or refuses to open it when called upon to do so :]