Patna High Court - Orders
Dr. Manindra Kumar vs The Navodaya Vidyalaya Samiti (Nvs) on 6 July, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1260 of 2022
======================================================
The Navodaya Vidyalaya Samiti (NVS) & Ors.
... ... Petitioner/s
Versus
Sunil Kumar Singh
... ... Respondent/s
======================================================
with
CIVIL REVIEW No. 20 of 2023
In
Civil Writ Jurisdiction Case No.1221 of 2022
======================================================
Nitin Roy
... ... Petitioner/s
Versus
The Navodaya Vidyalaya Samiti & Ors.
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 28 of 2023
In
Civil Writ Jurisdiction Case No.1338 of 2022
======================================================
Dr Umesh Kumar Yadav
... ... Petitioner/s
Versus
The Navodaya Vidyalaya Samiti & Ors.
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 30 of 2023
In
Civil Writ Jurisdiction Case No.1326 of 2022
======================================================
Dr. Manindra Kumar S/o Sri Ram Brikchna Roy Post Graduate Teacher
(BIO), Jawahar Navodaya Vidyalaya, Darbhanga, Residen tof Pacharhi,
District-Darbhanga-847337 (Bihar)
... ... Petitioner/s
Versus
1. The Navodaya Vidyalaya Samiti (NVS) through the Commissioner,
Navodaya Vidyalaya Samiti, Department of School Education and Literacy,
Ministry of Education, Government of India, B-15, Institutional Area,
Patna High Court CWJC No.1260 of 2022(17) dt.06-07-2023
2/3
Sector- 62, Noida, District- Gautam Budh Nagar- 201309 (UP).
2. The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
School Education and Literacy, Ministry of Education, Government of India,
Regional Office, Karpuri Thakur Sadan, Kendriay Karalay Parisar, Block-A
and B, 5th Floor, Ashiyana Digha Road, Patna-800025 (Bihar).
3. The Principal, Jawahar Navodaya Vidyalaya, Darbhanga- 847337 (Bihar).
4. The State of Bihar, through its Additional Chief Secretary, Educational
Department, Government of Bihar.
... ... Opposite Party/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s : Dr. K.N. Singh, ASG
Mr. Siddhartha Prasad, Advocate
For the Respondent/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Chaubey, Advocate
Ms. Swastika, Advocate
(In CIVIL REVIEW No. 20 of 2023)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Chaubey, Advocate
Ms. Swastika, Advocate
For the Opposite Party/s : Mrs. Shilpa Singh (Ga 12)
Dr. K.N. Singh, ASG
(In CIVIL REVIEW No. 28 of 2023)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Chaubey, Advocate
Ms. Swastika, Advocate
For the Opposite Party/s : Mrs. Shilpa Singh (Ga 12)
Dr. K.N. Singh, ASG
(In CIVIL REVIEW No. 30 of 2023)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Chaubey, Advocate
Ms. Swastika, Advocate
For the Opposite Party/s : Mrs. Shilpa Singh (Ga 12)
Dr. K.N. Singh, ASG
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
17 06-07-2023Civil Review No. 30 of 2023 Patna High Court CWJC No.1260 of 2022(17) dt.06-07-2023 3/3 Learned counsel for the petitioner submits that he is not pressing Civil Review No. 30 of 2023 in the light of later development that the petitioner has been provided choice of posting.
Accordingly, Civil Review No. 30 of 2023 stands disposed of.
C.W.J.C. No. 1260 of 2022 Civil Review No. 20 of 2023 Civil Review No. 28 of 2023 Registry is hereby directed to put up Interlocutory Applications stated to have been filed by review petitioner in Civil Review No. 20 of 2023 and Civil Review No. 28 of 2023 on 19.05.2023.
List these matters on 13.07.2023.
(P. B. Bajanthri, J) ( Jitendra Kumar, J) Amrendra/-
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