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Patna High Court - Orders

Dr. Manindra Kumar vs The Navodaya Vidyalaya Samiti (Nvs) on 6 July, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.1260 of 2022
     ======================================================
      The Navodaya Vidyalaya Samiti (NVS) & Ors.

                                                              ... ... Petitioner/s
                                      Versus
     Sunil Kumar Singh

                                               ... ... Respondent/s
     ======================================================
                                       with
                      CIVIL REVIEW No. 20 of 2023
                                      In
                Civil Writ Jurisdiction Case No.1221 of 2022
     ======================================================
     Nitin Roy

                                                              ... ... Petitioner/s
                                    Versus
     The Navodaya Vidyalaya Samiti & Ors.

                                            ... ... Opposite Party/s
     ======================================================
                                       with
                       CIVIL REVIEW No. 28 of 2023
                                       In
                 Civil Writ Jurisdiction Case No.1338 of 2022
     ======================================================
     Dr Umesh Kumar Yadav

                                                              ... ... Petitioner/s
                                    Versus
     The Navodaya Vidyalaya Samiti & Ors.

                                            ... ... Opposite Party/s
     ======================================================
                                       with
                          CIVIL REVIEW No. 30 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.1326 of 2022
     ======================================================
     Dr. Manindra Kumar S/o Sri Ram Brikchna Roy Post Graduate Teacher
     (BIO), Jawahar Navodaya Vidyalaya, Darbhanga, Residen tof Pacharhi,
     District-Darbhanga-847337 (Bihar)

                                                           ... ... Petitioner/s
                                    Versus
1.    The Navodaya Vidyalaya Samiti (NVS) through the Commissioner,
     Navodaya Vidyalaya Samiti, Department of School Education and Literacy,
     Ministry of Education, Government of India, B-15, Institutional Area,
           Patna High Court CWJC No.1260 of 2022(17) dt.06-07-2023
                                                      2/3




                  Sector- 62, Noida, District- Gautam Budh Nagar- 201309 (UP).
            2.    The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
                  School Education and Literacy, Ministry of Education, Government of India,
                  Regional Office, Karpuri Thakur Sadan, Kendriay Karalay Parisar, Block-A
                  and B, 5th Floor, Ashiyana Digha Road, Patna-800025 (Bihar).
            3.    The Principal, Jawahar Navodaya Vidyalaya, Darbhanga- 847337 (Bihar).
            4.    The State of Bihar, through its Additional Chief Secretary, Educational
                  Department, Government of Bihar.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  (In Civil Writ Jurisdiction Case No. 1260 of 2022)
                  For the Petitioner/s      :       Dr. K.N. Singh, ASG
                                                    Mr. Siddhartha Prasad, Advocate

                  For the Respondent/s     :   Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                                               Mr. S.K. Dixit, Advocate
                                               Mr. S.K. Chaubey, Advocate
                                               Ms. Swastika, Advocate
                  (In CIVIL REVIEW No. 20 of 2023)
                  For the Petitioner/s :       Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                                               Mr. S.K. Dixit, Advocate
                                               Mr. S.K. Chaubey, Advocate
                                               Ms. Swastika, Advocate

                  For the Opposite Party/s :   Mrs. Shilpa Singh (Ga 12)
                                               Dr. K.N. Singh, ASG
                  (In CIVIL REVIEW No. 28 of 2023)
                  For the Petitioner/s     :   Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                                               Mr. S.K. Dixit, Advocate
                                               Mr. S.K. Chaubey, Advocate
                                               Ms. Swastika, Advocate
                  For the Opposite Party/s :   Mrs. Shilpa Singh (Ga 12)
                                               Dr. K.N. Singh, ASG
                  (In CIVIL REVIEW No. 30 of 2023)
                  For the Petitioner/s     :    Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                                                Mr. S.K. Dixit, Advocate
                                                Mr. S.K. Chaubey, Advocate
                                                Ms. Swastika, Advocate
                  For the Opposite Party/s :    Mrs. Shilpa Singh (Ga 12)
                                                Dr. K.N. Singh, ASG
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

17   06-07-2023

Civil Review No. 30 of 2023 Patna High Court CWJC No.1260 of 2022(17) dt.06-07-2023 3/3 Learned counsel for the petitioner submits that he is not pressing Civil Review No. 30 of 2023 in the light of later development that the petitioner has been provided choice of posting.

Accordingly, Civil Review No. 30 of 2023 stands disposed of.

C.W.J.C. No. 1260 of 2022 Civil Review No. 20 of 2023 Civil Review No. 28 of 2023 Registry is hereby directed to put up Interlocutory Applications stated to have been filed by review petitioner in Civil Review No. 20 of 2023 and Civil Review No. 28 of 2023 on 19.05.2023.

List these matters on 13.07.2023.

(P. B. Bajanthri, J) ( Jitendra Kumar, J) Amrendra/-

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