Section 34 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
34. Admissibility of joining time.
- An employee may be granted joining time to enable him.(a)to join a new post to which he is appointed while in old post, or directly on relinquishing charge of that post;(b)to join a new post;(i)on return from privilege leave; and(ii)when he has no sufficient notice of his appointment to the new post, on return from leave other than that specified in sub-clause (1) above.
