Supreme Court - Daily Orders
The Group General Manager, Ntpc Ltd. vs The State Of Bihar on 4 January, 2023
Bench: A.S. Bopanna, Dipankar Datta
1
ITEM NO.31 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23686/2022
(Arising out of impugned final judgment and order dated 10-10-2022
in LPA No. 60/2021 passed by the High Court Of Judicature At Patna)
THE GROUP GENERAL MANAGER, NTPC LTD. & ANR. Petitioner(s)
VERSUS
THE STATE OF BIHAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.199490/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.199491/2022-EXEMPTION FROM
FILING O.T. and IA No.199492/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 04-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Aman Lekhi, Sr. Adv.
Mr. Adarsh Tripathi, AOR
Mr. Vikram Singh Baid, Adv.
Mr. Ajitesh Garg, Adv.
Mr. Ritwiz Rishabh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned senior counsel for the petitioners and perused the impugned order. We see no reason to interfere with the impugned order at this stage. However, if at all, the petitioners have any grievance with regard to the quantum or the manner in Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.01.04 which the compensation is determined, and the liability to pay the 16:55:54 IST Reason:
same on, contention that it is because of the inaction of the Government and the petitioner cannot be made liable, it is a matter 2 between the Government and the petitioners and the petitioners would be entitled to put forth their inter se contentions in appropriate proceedings however, the compensation shall not be denied to the land losers. It shall be paid as directed in the LPA. Petition is accordingly, disposed of.
Pending application(s), if any, shall stand disposed of.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR