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Supreme Court - Daily Orders

Mrs. Meenu Aggarwal vs M/S Jmd Ltd. on 8 February, 2016

Author: Uday Umesh Lalit

Bench: Uday Umesh Lalit

     ITEM NO.37                            COURT NO.13                 SECTION XVII

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.21872/2014

     (Arising out of impugned final judgment and order dated 07/02/2014
     in FA No.135/2013 passed by the National Consumers Disputes
     Reddressal Commission, New Delhi)

     MEENU AGGARWAL                                                    Petitioner(s)

                                                  VERSUS

     M/S JMD LTD                                                       Respondent(s)
     (Office report on default)

     Date : 08/02/2016 This petition was called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                                  [IN CHAMBERS]

     For Petitioner(s)
                                     Mr. B. K. Satija,Adv.(NP)

     For Respondent(s)

                         UPON perusing the papers the Court made the following
                                              O R D E R

Delay of two days in filing spare copy is condoned. Registry to act accordingly.

                         (Rachna)                                (Chander Bala)
                          SR.P.A.                                 COURT MASTER




Signature Not Verified

Digitally signed by
RACHNA
Date: 2016.02.10
15:19:15 IST
Reason: