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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(2)(f) in Bihar Private Irrigation Works Act, 1922

(f)[ prescribing the manner in which notices under Sections 32A and 32B shall be served or published, as the case may be; [Re-Lettered by Bihar Act, 37 of 1950.]