Central Administrative Tribunal - Delhi
Om Prakash Saklani vs East Delhi Municipal Corporation ... on 13 November, 2025
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OA. No. 4689/2018
Item No. 35 (C-3)
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
O.A. No. 4689/2018
MA No. 5356/2018
This the 13th Day of November, 2025
Hon'ble Ms. Harvinder Kaur Oberoi, Member (J)
Hon'ble Dr. Sumeet Jerath, Member (A)
1. Om Prakash Saklani
S/o Sh. Murari Lal
Aged about 51 years
R/o EM-8, Excel Apartment,
180, G.T. Road, Sahibabad, Ghaziabad
Utter Pradesh-201010
Posted as Deputy Health
Shahdara (South) Zone
2. Mukesh Kumar
S/o Sh. Gainda Ram
Aged about 48 years
R/o E-157A, Gali No.8,
Ashok Nagar, Shahdara
Delhi-110093
Posted as Deputy Health Officer,
Shahdara (North) Zone.
3. Heera Lal
S/o Sh. Moti Lal
Aged about 52 years
R/o S-299-C, School Block, Shakarpur
Delhi-110092
Posted as Deputy Health Officer,
Shahdara (North) Zone.
4. Ram Kishan Sharma
S/o Late Sh. Karan Singh
Aged about 58 years
R/o A-1/10, West Karawal Nagar,
Delhi-110094
Posted as Deputy Health Officer,
Shahdara (South) Zone.
5. Ramesh Chand
S/o Sh. Ram Niwas
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OA. No. 4689/2018
Item No. 35 (C-3)
Aged about 47 years
R/o Village - Saidpur Kalan, P.O.- Khekra
Distt. Bagpat, Uttar Pradesh
Posted as Deputy Health Officer,
Shahdara (South) Zone.
6. Anil Kumar
S/o Sh. Atlar Singh
Aged about 51 years
R/o 60-B, Chander Vihar,
I.P. Extension Delhi-110002
Posted as Deputy Health Officer,
Shahdara (South) Zone.
7. Ashok Kumar
S/o Sh. Jai Singh
Aged about 40 years
R/o 1/4066, Ram Nagar Extn. Shahdara Delhi-110032
Posted as Municipal Health Officer, EDMC (HQ)
8. Madan Pal
S/o Sh. Elam Chand
Aged about 48 years
R/o 605/A, Gali No. 4, Chander Lok Colony
Mandoli Road, Shahdara Delhi-110032
Posted as Deputy Health Officer,
Shahdara (North) Zone.
9. Mohd. Qutubuddin
S/o Mohd. Sameyddin
Aged about 49 years
R/o Vill. & P.O.- Chirodi, Distt. Ghaziabad (U.P.) Posted as
Deputy Health Officer, Shahdara (North) Zone.
10. Shreechand
S/o Sh. Roop Ram
Aged about 56 years
R/o Vill.- Khairpur Gurjar, P.O. Bisrakh Distt. Goutam
Budh Nagar (U.P.)
Posted as Deputy Health Officer,
Shahdara (South) Zone.
11. Ashok Kumar
S/o Sh. Netrapal Singh
Aged about 54 years
R/o S-274, School Block, Shakarpur Delhi-110092 Posted
as Deputy Health Officer,
Shahdara (North) Zone.
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OA. No. 4689/2018
Item No. 35 (C-3)
12. Rakesh Kumar
S/o Sh. Nanak Chand
Aged about 56 years
R/o 176, Nehru Kutiya, Malka Ganj, Delhi-110007 Posted
as Deputy Health Officer,
Shahdara (South) Zone.
13. Krishan Kumar Gupta
S/o Late Sh. G.D. Gupta
Aged about 47 years
R/o S-220, Pandav Nagar, Delhi-110092
Posted as Deputy Health Officer,
Shahdara (South) Zone.
14. Suresh Kumar
S/o Sh. Sadhu Ram
Aged about 52 years
R/o 1827/8, Yamuna Bazar
Delhi-110006
Posted as Deputy Health Officer,
Shahdara (South) Zone.
All PHI's working in East Delhi Municipal Corporation.
....Applicants
(None for the applicants)
VERSUS
East Delhi Municipal Corporation
Through its Commissioner
419, Udyog Sadan,
2nd Floor Patparganj Industrial Area
New Delhi-110092
.... RESPONDENT
(By Advocate : Ms. Neha Bairagee)
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OA. No. 4689/2018
Item No. 35 (C-3)
ORDER (ORAL)
Hon'ble Ms. Harvinder Kaur Oberoi, Member (J) There has been no representation on behalf of the applicants for the last few occasions i.e. on 14.10.2024, 08.01.2025 and 09.05.2025. Even today, there is no representation on behalf of the applicants.
2. It seems that the applicants have lost interest in pursuing this OA.
3. Accordingly, the OA stands dismissed in default and for non prosecution. Pending MA, if any, also stands disposed of. No costs.
(Dr. Sumeet Jerath) (Harvinder Kaur Oberoi)
Member (A) Member (J)
/nk/