Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Delhi

Om Prakash Saklani vs East Delhi Municipal Corporation ... on 13 November, 2025

                                  1
                                                  OA. No. 4689/2018
Item No. 35 (C-3)



                    CENTRAL ADMINISTRATIVE TRIBUNAL
                       PRINCIPAL BENCH, NEW DELHI

                           O.A. No. 4689/2018
                           MA No. 5356/2018

                    This the 13th Day of November, 2025

       Hon'ble Ms. Harvinder Kaur Oberoi, Member (J)
       Hon'ble Dr. Sumeet Jerath, Member (A)

       1. Om Prakash Saklani
       S/o Sh. Murari Lal
       Aged about 51 years
       R/o EM-8, Excel Apartment,
       180, G.T. Road, Sahibabad, Ghaziabad
       Utter Pradesh-201010
       Posted as Deputy Health
       Shahdara (South) Zone

       2. Mukesh Kumar
       S/o Sh. Gainda Ram
       Aged about 48 years
       R/o E-157A, Gali No.8,
       Ashok Nagar, Shahdara
       Delhi-110093
       Posted as Deputy Health Officer,
       Shahdara (North) Zone.

       3. Heera Lal
       S/o Sh. Moti Lal
       Aged about 52 years
       R/o S-299-C, School Block, Shakarpur
       Delhi-110092
       Posted as Deputy Health Officer,
       Shahdara (North) Zone.

       4. Ram Kishan Sharma
       S/o Late Sh. Karan Singh
       Aged about 58 years
       R/o A-1/10, West Karawal Nagar,
       Delhi-110094
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       5. Ramesh Chand
       S/o Sh. Ram Niwas
                                  2
                                                     OA. No. 4689/2018
Item No. 35 (C-3)



       Aged about 47 years
       R/o Village - Saidpur Kalan, P.O.- Khekra
       Distt. Bagpat, Uttar Pradesh
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       6. Anil Kumar
       S/o Sh. Atlar Singh
       Aged about 51 years
       R/o 60-B, Chander Vihar,
       I.P. Extension Delhi-110002
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       7. Ashok Kumar
       S/o Sh. Jai Singh
       Aged about 40 years
       R/o 1/4066, Ram Nagar Extn. Shahdara Delhi-110032
       Posted as Municipal Health Officer, EDMC (HQ)

       8. Madan Pal
       S/o Sh. Elam Chand
       Aged about 48 years
       R/o 605/A, Gali No. 4, Chander Lok Colony
       Mandoli Road, Shahdara Delhi-110032
       Posted as Deputy Health Officer,
       Shahdara (North) Zone.

       9. Mohd. Qutubuddin
       S/o Mohd. Sameyddin
       Aged about 49 years
       R/o Vill. & P.O.- Chirodi, Distt. Ghaziabad (U.P.) Posted as
       Deputy Health Officer, Shahdara (North) Zone.

       10. Shreechand
       S/o Sh. Roop Ram
       Aged about 56 years
       R/o Vill.- Khairpur Gurjar, P.O. Bisrakh Distt. Goutam
       Budh Nagar (U.P.)
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       11. Ashok Kumar
       S/o Sh. Netrapal Singh
       Aged about 54 years
       R/o S-274, School Block, Shakarpur Delhi-110092 Posted
       as Deputy Health Officer,
       Shahdara (North) Zone.
                                    3
                                                   OA. No. 4689/2018
Item No. 35 (C-3)




       12. Rakesh Kumar
       S/o Sh. Nanak Chand
       Aged about 56 years
       R/o 176, Nehru Kutiya, Malka Ganj, Delhi-110007 Posted
       as Deputy Health Officer,
       Shahdara (South) Zone.

       13. Krishan Kumar Gupta
       S/o Late Sh. G.D. Gupta
       Aged about 47 years
       R/o S-220, Pandav Nagar, Delhi-110092
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       14. Suresh Kumar
       S/o Sh. Sadhu Ram
       Aged about 52 years
       R/o 1827/8, Yamuna Bazar
       Delhi-110006
       Posted as Deputy Health Officer,
       Shahdara (South) Zone.

       All PHI's working in East Delhi Municipal Corporation.

                                                    ....Applicants

       (None for the applicants)

                                   VERSUS

       East Delhi Municipal Corporation
       Through its Commissioner
       419, Udyog Sadan,
       2nd Floor Patparganj Industrial Area
       New Delhi-110092

                                               .... RESPONDENT

       (By Advocate : Ms. Neha Bairagee)
                                   4
                                                    OA. No. 4689/2018
Item No. 35 (C-3)



                             ORDER (ORAL)

Hon'ble Ms. Harvinder Kaur Oberoi, Member (J) There has been no representation on behalf of the applicants for the last few occasions i.e. on 14.10.2024, 08.01.2025 and 09.05.2025. Even today, there is no representation on behalf of the applicants.

2. It seems that the applicants have lost interest in pursuing this OA.

3. Accordingly, the OA stands dismissed in default and for non prosecution. Pending MA, if any, also stands disposed of. No costs.





          (Dr. Sumeet Jerath)         (Harvinder Kaur Oberoi)
             Member (A)                      Member (J)

       /nk/