Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(iv) in The M.P. Vidyut Sudhar Adhiniyam, 2000 (iv)the circumstances in which licensees are to be exempted from any requirements of the regulations or of this section and may make different provision for different licensees.
