Delhi High Court - Orders
Central Bureau Of Investigation vs Harish Chandra Gupta & Ors on 11 April, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 811/2018&CRL.M.A. 29435/2018
CENTRAL BUREAU OF INVESTIGATION ..... Appellant
Through: Mr. R.S. Cheema, Sr. Advocate with
Mr. Tarannum Cheema and Mr. Akash
Singh, Advocates.
versus
HARISH CHANDRA GUPTA & ORS ..... Respondents
Through: Mr. Atul Guleria, Advocate.
Mr. Lakshya Parashar, Advocate for
R-4.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 11.04.2022
1. This is an appeal seeking enhancement of sentence.
2. Let remaining replies, if any, be filed within 8 weeks from today.
3. The appeal will be heard in due course along with CRL.A. 66/2018, CRL.A. 141/2018&CRL.A. 515/2018.
TALWANT SINGH, J APRIL 11, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:18.04.2022 13:44:32