Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21S] [Entire Act] State of Bihar - Subsection Section 21S(4) in The Bihar Co-operative Societies Rules, 1959 (4)Every voter shall have as many votes as there are seats to be filled in but no voter shall give more than one vote to any one candidate.