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[Cites 0, Cited by 0] [Section 150C(3)] [Section 150C] [Entire Act]

Union of India - Subsection

Section 150C(3)(g) in The Drugs and Cosmetics Rules, 1945

(g)The applicant shall ensure compliance with the requirements of the Prevention of Cruelty to Animals Act, 1960 (59 of 1960).