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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(d) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985

(d)the maintenance of accounts and registers and the submission of returns and statements by the registered owners under section 11;