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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(e) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(e)The payment of salaries and allowance of the officers and employees of the University, members of the teaching and research staff and payment of any Provident Fund contributions, gratuity and other benefits to any such officers and employees, members of the teaching and research staff;