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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Haryana - Subsection

Section 93(2)(f) in The Punjab Distillery Rules, 1932

(f)(1) The bottles and flasks mentioned in clause (e) shall be of standard pattern. For the bottling of country spirit they shall bear the following specifications, moulded or sand-blasted on the glass :-
(i)[ the words] [Substituted by Rule 38(II) of Haryana Liquor Licence Rules, 1970.] "Haryana Excise",
(ii)the figures and words "180 millilitres", "375 millilitres" and "750 millilitres", in cases of bottles of the capacities mentioned at serial Nos. (i), (ii) and (iii) of sub-clause (e) respectively.
(iii)the name or mark of manufacturer of the bottles.
(iv)a line across the neck upto which the bottle shall be filled, in order to contain the proper quantity.