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State of Uttar Pradesh - Section

Section 109 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

109. Supervision of D.G.C. on Panel lawyer.

- District Government Counsel will be incharge of all revenue and civil cases in each district, in which Gram Sabha is a party and will be available for consultation and advice, wherever necessary. Penal lawyer will work under absolute control under his supervision. [Vide sub-para (1) of Para 1 of G.O. No. 6486/VII-B-F-1234-52, dated 26th November, 1952].