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State of Uttar Pradesh - Section

Section 5 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

5. Source of recruitment.

- Recruitment to the various Categories of post in the service shall be made from the following sources :
(1)Auditor.-By direct recruitment through the Commission.
(2)Senior Auditor.-By promotion from amongst substantively appointed Auditors who have completed five years' service as such on the first day of the year of recruitment.