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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)A Thermal Power Engineer, who possesses qualifications and experience as specified in sub-rule (1) of rule 33 and also possesses a certificate from the Power Engineering Training Society or any other Training Institute set up under the Indian Electricity Act, 1910, which is recognised by the Central Electricity Authority, on completion of training rendered by such institute, shall on application to the Chairman have the certificate endorsed for validity in the State of Punjab. Such an endorsement shall be made by the Chairman.