Rajasthan High Court - Jaipur
Vakrangee Limited vs The Union Of India on 10 March, 2023
Bench: Manindra Mohan Shrivastava, Anil Kumar Upman
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 18646/2022
Vakrangee Limited
----Petitioner
Versus
The Union Of India & Ors.
---Respondents
For Petitioner(s) : Mr. Vikram Nankani, Sr. Adv. (through VC) For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat Mr. Anand Sharma HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 10/03/2023 The arguments on the preliminary objections to the maintainability of the petition are not concluded.
List this case for further arguments in the next sitting of this Bench.
(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ CHARU SONI /81 (Downloaded on 15/03/2023 at 01:03:38 AM) Powered by TCPDF (www.tcpdf.org)