Bombay High Court
Jos A. Kulangara vs Aria Infra And 6 Ors (Def) And Chief ... on 7 August, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 3480 OF 2020
In
SUITS 1047 OF 2016
Jos A. Kulangara ....PETITIONER
V/S
Aria Infra And 6 Ors (def) And Chief Executive
....RESPONDENT
Officer And Anr (res) CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 7th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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