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Bombay High Court

Jos A. Kulangara vs Aria Infra And 6 Ors (Def) And Chief ... on 7 August, 2024

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 3480 OF 2020
                       In
               SUITS 1047 OF 2016

 Jos A. Kulangara                               ....PETITIONER
             V/S
 Aria Infra And 6 Ors (def) And Chief Executive
                                             ....RESPONDENT

Officer And Anr (res) CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 7th August, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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