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[Cites 0, Cited by 5] [Section 74B] [Entire Act]

State of Kerala - Subsection

Section 74B(2) in Kerala Cooperative Societies Act, 1969

(2)[ All primary credit societies including Primary Agricultural Credit Societies may open branches in their area of operation with the prior written permission of the Registrar.] [Inserted by Kerala Act No. 8 of 2013.]