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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(3)The subject or subjects which the President or the Director proposes to discuss in the meeting under Sub-rule (1) or under Sub-rule (2) shall be specified by them in such manner as they determine.