Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(3) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000 (3)Every farmers organisation shall extend such co-operation or assistance, as may be required by the competent authority, for carrying out the purposes of this Act.
