Supreme Court - Daily Orders
Richa Vinit Sharma vs Vinit Omprakash Sharma on 8 May, 2023
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.1615 COURT NO.15 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(Civil) No. 1156/2023
RICHA VINIT SHARMA Petitioner(s)
VERSUS
VINIT OMPRAKASH SHARMA Respondent(s)
(FOR ADMISSION and IA No.89804/2023-EX-PARTE STAY and IA
No.89805/2023-EXEMPTION FROM FILING O.T.)
Date : 08-05-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Ms. Rashi Bansal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within six weeks.
In the meanwhile, there shall be stay of further proceedings in HMP No. 272 of 2023 titled as “Vinit Omprakash Sharma vs Richa Vinit Sharma”, pending before the Court of Principal Judge, Family Court, Ahmedabad, Gujarat, provided that petitioner shall file her written statement within one month, if not filed earlier.
(MAMTA) (RAVINDER KUMAR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.05.10
16:40:44 IST
Reason: