Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Haryana - Subsection Section 50(12) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957 (12)Resistance or refusal to obey any lawful order issued by the Superintendent or refusal to give a true account of his movements.
