Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1) in Tamil Nadu Fiscal Responsibility Act, 2003 (1)The Budget and policies announced at the time of the budget shall be consistent with objectives and targets specified in the Medium Term fiscal Plan for the coming and future years.
