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Union of India - Section

Section 10 in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

10. Vacancy.

- In case of a vacancy in the office of the chairperson or a full-time member, the Central Government shall have the power to appoint the senior most full-time member or in his absence any other full time member to officiate as chairperson.