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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)Kulpati shall constitute a Finance Committee for the University consisting of the following members, namely : -
(I) Kulpati; Chairman
(II) Two Financial Experts to be nominated bythe Kuladhipati; Member
(III) Finance officer of the University; Member
(IV)[Secretary in-charge of the Department of Technical Education, Government of Chhattisgarh, or his representative from the Department;] [Substituted 'Secretary, Department of Technical Education' by C.G. Act No. 17 of 2014, dated 21.8.2014.] Member
(V)[Secretary in-charge of the Finance Department, Government of Chhattisgarh, or his representative from the Department;] [Substituted 'Secretary, Department of Finance' by C.G. Act No. 17 of 2014, dated 21.8.2014.] Member
(VI) Registrar; Member-Secretary.