Section 56(6) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
(6)The local voluntary organization or child participation expert shall support the Children's Committees in the following:(a)selecting their leaders;(b)conducting the monthly meetings;(c)developing rules for the functioning of Children's Committees and following it;(d)maintaining records and Children's Suggestion Book and other relevant documents; and(e)any other innovative activity.
