Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 52 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 52. Every vessel shall be furnished with an efficient whistle or hooter and shall whistle or hoot when approaching a bend or a lock.
