Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 12 in Bihar Land Tribunal Rules, 2010 12. Date and place of hearing to be notified. - The Tribunal shall notify to the parties the date and place of hearing of the application in such manner as the Chairman may by general or special order direct or may fix date of hearing in the order sheet with information to the parties.
