(1)When any line is painted on or inlaid into the surface of any road at the approach to a road junction or to a pedestrian crossing or otherwise, no driver shall drive a motor vehicle so that any part thereof projects beyond that line at any time when a signal to stop is being given by a police office or by means of traffic control lights or by temporary display of such sign.(2)A line for this purpose of this rule shall be not less that five centimeters in width at any part an shall be either in white/back or yellow colour.
