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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(xi) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xi)to approve Regulations prescribing the manner of granting exemption from approved courses of study in the University or in the affiliated colleges for qualifying for degrees diplomas and certificates;