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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(5)The Academic Council may not, alter a draft received from the Board of a Faculty but may reject the draft received or return it to the Board of Faculty for further consideration together with its own suggestions.