Section 2(1)(d) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"Certificate" means a Social Status Certificate as defined under clause (o) of Section 2 and issued under sub-section (1) of Section 4 of the Act;

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