Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8F] [Entire Act] Union of India - Subsection Section 8F(2) in The Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act,1973 (2)Every order made under sub-section (1) shall be laid before each House of Parliament.]
