Income Tax Appellate Tribunal - Delhi
M/S Papico Coatings India P.Ltd.,, New ... vs Dcit, New Delhi on 2 February, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCHES "D" : DELHI
[THROUGH VIDEO CONFERENCING]
BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER
AND
SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER
ITA.No.2162/Del./2016
Assessment Year 2011-2012
M/s. Papico Coatings India The DCIT,
(P) Ltd., [Formerly known
Circle-14(1),
as M/s. Royal Coats & vs.
[
Colours India (P) Ltd.,], Room No.221,
311, R.G. Mall, SU, LSC,
C.R. Building,
Opposite Dharam Kunj
Society, Sector-9, Rohini, New Delhi
Delhi - 110 085.
PIN - 110 002
PAN AAKCS6122N
(Appellant) (Respondent)
For Assessee : Shri Anil Kumar, C.A.
For Revenue : Shri Gurmeet Singh, Sr. DR
Date of Hearing : 02.02.2021
Date of Pronouncement : 02.02.2021
ORDER
PER BHAVNESH SAINI, J.M.
This appeal by Assessee has been directed against the Order of the Ld. CIT(A)-7, New Delhi, Dated 18.02.2016, for the A.Y. 2011-2012.
2ITA.No.2162/Del./2016 M/s. Papico Coatings India (P) Ltd., Delhi.
2. Learned Counsel for the Assessee seeks permission to withdraw the appeal as the matter is settled under VIVAD SE VISHWAS SCHEME, 2020 and requisite Form have been issued in favour of the assessee.
3. In view of the above, appeal of assessee is dismissed as withdrawn.
4. In the result, appeal of Assessee dismissed.
Order pronounced in the open Court.
Sd/- Sd/- (PRASHANT MAHARISHI) (BHAVNESH SAINI) ACCOUNTANT MEMBER JUDICIAL MEMBER
Delhi, Dated 02nd February, 2021 VBP/-
Copy to
1. The appellant
2. The respondent
3. CIT(A) concerned
4. CIT concerned
5. D.R. ITAT 'D' Bench, Delhi
6. Guard File.
// BY Order // Assistant Registrar : ITAT Delhi Benches :
Delhi.