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Punjab-Haryana High Court

Haryana State Industrial & ... vs Rajpal And Ors on 6 March, 2020

Author: Rekha Mittal

Bench: Rekha Mittal

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH
244-4
                                                       Date of decision: 06.03.2020

                                              CR No.4237 of 2016 (O&M)
Haryana State Industrial and Infrastructure Development Corp. Ltd.
                                                       ... Petitioner

                                      Versus

Raj Pal and ors.                                                 ... Respondents

CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL

Present :       Mr. Alankar Narula, Advocate for
                Mr. Prateek Gupta, Advocate for the petitioner.
                Mr. Gaurav Aggarwal, Advocate
                for respondent/land owners.

        ****
REKHA MITTAL, J. (Oral)

For order, see detailed order of even date passed in connected petition i.e. CR No.4230 of 2016 titled 'Haryana State Industrial and Infrastructure Development Corp. Ltd. Vs. Des Raj and ors.' 06.03.2020 (REKHA MITTAL) ashok JUDGE Whether speaking/reasoned: Yes / No Whether reportable: Yes / No 1 of 1 ::: Downloaded on - 12-04-2020 02:32:16 :::