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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)The Board of management shall be the executive body of the University.The powers and functions of the Board of Management shall be such as may bespecified by the statutes.