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Chattisgarh High Court

(A ) Shrimati Bharti vs Monasi Bhatra 13 Wpc/170/2018 Ajay ... on 22 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                             FA No. 63 of 2018

                 (a ) Shrimati Bharti Versus Monasi Bhatra




22/01/2018

Mr. Vishnu Koshta, counsel for the appellant.

Issue notice on I.A. No. 1, application under Section 5 of Limitation Act for condoning the delay in filing of instant appeal on payment of P.F. within a week, returnable in 3 weeks.

List this case after 4 weeks.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit