Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of West Bengal - Subsection

Section 135(g) in West Bengal Co-operative Societies Rules, 2011

(g)to ensure that the name of a nominee of a member is entered in the appropriate register and also to inform the member of the same in an appropriate manner;