Section 9(3)(b) in Public Debt Rules, 1946

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(b) in Public Debt Rules, 1946

(b)The payee shall give a receipt in Form IVA in case the interest is made payable at a treasury or sub-treasury and in Form IVB if it is made payable at a Post Office.

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Union of India - Subsection

Section 9(3)(b) in Public Debt Rules, 1946