Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102A] [Entire Act] State of Maharashtra - Subsection Section 102A(5) in Maharashtra Factories Rules, 1963 (5)Rest room and separate lockers shall be provided in the factory premises for women.
