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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(vi) in Bihar Factories Rules, 1950

(vi)Septic tanks. - Latrines, other than those connected with an efficient water borne sewerage system, shall be connected with and efficient adequate septic tank along with other necessary accessories, including arrangements for ventilation.