Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(2)The Board of the Insurance Broker shall review the same atleast once in three years.