Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Jharkhand - Subsection Section 83(2) in The Bihar Primary and Middle Education Rules, 1961 (2)In deserving cases the school committee may get some help from the "School Building Repair Fund" to meet a part of the cost of major repairs.
