Bombay High Court
Carnet Elias Fernandes And Everlyn C. ... vs Aditya Birla Finance Ltd on 2 May, 2019
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 910-carbp 428-17
psv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION NO.428 OF 2017
Mr.Carnet Elias Fernandes & Anr. ..Petitioners
Vs.
Aditya Birla Finance Ltd. ..Respondent
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Ms.Sonia Sunil for Petitioners.
Mr.Nikhil Mehta i/b. KMC Legal Venture for Respondent.
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CORAM : G.S. KULKARNI, J.
DATE : 2nd MAY, 2019 P.C.:
Let the petition be listed on 3 May 2019 for pronouncement of order.
[G.S. KULKARNI, J.] ::: Uploaded on - 02/05/2019 ::: Downloaded on - 03/05/2019 04:48:54 :::